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State of Odisha - Section

Section 77 in Grama Panchayats Rules, 1968

77.

The Secretary shall report births, deaths, marriages and epidemic diseases to the authorities and within the dates as specified in the table below :Table
Returns in form Prescribed authority Date
(1) (2) (3)
Births in Form No. 14 Block Medical Officer or Block Development Officer, if thereis no Block Medical Officer 25th of the following months
Deaths in Form No. 15 Ditto Ditto
Marriages in Form No. 16 Ditto Ditto
Epidemic diseases in Form No. 17 District Health Officer/ Block Medical Officer/ SanitaryInspector Every Saturday