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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(ii) in THE BIHAR CIVIL COURT OFFICERS AND STAFF (RECRUITMENT, PROMOTION, TRANSFER AND OTHER SERVICE CONDITIONS) RULES, 2022

(ii)“Appointment” means appointment on Group ‘B’ and Group ‘C’ posts, either by way of direct recruitment or limited examination or selection by way of promotion, and includes appointment on compassionate ground.