Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 153] [Entire Act] Union of India - Section Section 159 in The Indian Penal Code, 1860 159. Affray.— When two or more persons, by fighting in a public place, disturb the public peace, they are said to “commit an affray”.
