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State of Bihar - Section

Section 35B in Bihar Private Irrigation Works Act, 1922

35B. Application of Sections 22 and 24 to 26.

- When the Collector has made an order under sub-section (5) of Section 35A in respect of any irrigation work, the provisions of Sections 22, 24, 25 and 26 shall apply as far may be, as if such order were an order under Section 21.