Allahabad High Court
Smt.Nirmala Devi vs Mr.Vinay Kumar Pandey Director ... on 31 August, 2022
Author: Rajeev Singh
Bench: Rajeev Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 21 Case :- CONTEMPT APPLICATION (CIVIL) No. - 3034 of 2018 Applicant :- Smt.Nirmala Devi Opposite Party :- Mr.Vinay Kumar Pandey Director Secondry Education And Anr. Counsel for Applicant :- Alok Kumar Tripathi Hon'ble Rajeev Singh,J.
Learned counsel for the applicant as well as Shri Vinayak Saxena, learned Standing Counsel jointly submit that the order of the writ Court has already been complied with, rendering this application infructuous.
The application, accordingly, stands dismissed as infructuous.
Order Date :- 31.8.2022 VKS