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[Cites 0, Cited by 0] [Section 3(5)] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(5)(i) in Andhra Pradesh Common Entrance Test for entry into Engineering, Architecture, Pharmacy, Agriculture, Medical and Dental Courses Rules, 2004

(i)Candidates should have passed or appeared for the final year of the Intermediate Examination (10+2 pattern) with Physics, Chemistry and Biology as optionals which shall include a practical test in these subjects, OR any examination (10+2 pattern) with Physics, Chemistry and Biology including practical test in each of these subjects, recognised as equivalent to Intermediate by the University or by the Board of Intermediate Education.