Allahabad High Court
State Of U.P. vs Sri Lallaram on 18 January, 2016
Author: Bachchoo Lal
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- U/S 378 CR.P.C. No. - 166 of 2015 Applicant :- State Of U.P. Opposite Party :- Sri Lallaram Counsel for Applicant :- Govt. Advocate Counsel for Opposite Party :- Pankaj Verma Hon'ble Bachchoo Lal,J.
On the request of learned counsel for opposite party, list in the next cause list.
Order Date :- 18.1.2016 Jitendra