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Allahabad High Court

State Of U.P. vs Sri Lallaram on 18 January, 2016

Author: Bachchoo Lal

Bench: Bachchoo Lal





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- U/S 378 CR.P.C. No. - 166 of 2015
 

 
Applicant :- State Of U.P.
 
Opposite Party :- Sri Lallaram
 
Counsel for Applicant :- Govt. Advocate
 
Counsel for Opposite Party :- Pankaj Verma
 

 
Hon'ble Bachchoo Lal,J.
 

On the request of learned counsel for opposite party, list in the next cause list.

Order Date :- 18.1.2016 Jitendra