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Union of India - Section

Section 18 in The Mines Rules, 1955

18. Correspondence and accounts

.-The Secretary of the [Committee] [ Substituted by G.S.R. 316, dated 14.4.1986 (w.e.f. 26.4.1986).] shall conduct all the correspondence of the [Committee] [ Substituted by G.S.R. 316, dated 14.4.1986 (w.e.f. 26.4.1986).] and keep its accounts.