Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 3 in Gujarat Ayurved University (Amendment) Act, 1968 3. Amendment of section 14 of Guj. 40 of 1965.- In section 14 of the principal Act, in clause (iv), for the word "Boards" the word "Board" shall be substituted.
