Section 15(2)(ii) in The Haryana Municipal Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014

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State of Haryana - Subsection

Section 15(2)(ii) in The Haryana Municipal Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014

(ii)maintain civic amenities and public property in the vending zone in good condition and not damage or destroy or cause any damage or destruction to the same; and

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State of Haryana - Subsection

Section 15(2)(ii) in The Haryana Municipal Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014