Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Bihar - Subsection Section 9(i) in The Cess Act, 1880 (i)Hkwfe ds okf"kZd ewY; ij LFkkuh; lsl dh n'kk esa] ljdkj }kjk le; & le; ij ;Fkkfu/kkZfjr nj ij] vkSj
