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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(h) in Veterinary Council of India (Procedure for recognition and de-recognition of Veterinary Colleges and Veterinary Qualifications) Rules, 2017

(h)the applicant shall have already constructed and set up, at least for the first and second academic years, the required infrastructural facilities as stipulated in Schedule II hereto and in accordance with the standards specified in the minimum standard of veterinary education regulations ;