Section 2(1)(iii) in The Kota Municipal Limits (Continued Existence) Validating Act, 1975

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(iii)"Panchayat Act" means the Rajasthan Panchayat Act, 1953 (Rajasthan Act XXI of 1953) and all rules, notifications, and orders made thereunder;

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