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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Jharkhand - Subsection

Section 9(1)(a) in Jharkhand Raksha Shakti University Act, 2016

(a)A member nominated by the State Government, who shall be an eminent person and has achieved excellence in the field of education or administration and shall be the Chairman.