Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 56] [Entire Act] State of Uttar Pradesh - Subsection Section 56(5) in Rules under the United Provinces Excise Act, 1910 (5)Power, under Section 34 (1) of the Act, to prescribe the restrictions subject to which the authority granting any licence, permit or pass under the Act, may cancel or suspend it.
