Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] Union of India - Subsection Section 29(iii) in The Companies (Compromises, Arrangements and Amalgamations) Rules, 2016 (iii)a jurisdiction, which is not identified in the public statement of Financial Action Task Force (FATF) as:
