Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Karnataka High Court

Pandurang Devasthan vs The Land Tribunal Hukkeri on 18 June, 2012

Bench: K.Bhakthavatsala, B.Sreenivase Gowda

                                                    wa 30050.12




            IN THE HIGH COURT OF KARNATAKA
               CIRCUIT BENCH AT DHARWAD

          DATED THIS ThE l8" DAY OF JUNE, 2012

                         PRESENT

       THE HON'BLE DR. JUSTICE K. BHAKTHAVATSALA
                           AND

       THE HON'BLE Mr. JUSTICE B.SREENIVASE GOWDA

            WRIT APPEAL NO.30050/2012(KLRA)


BETWEEN:

Pandurang Devasthan
By its Wahlwatdar
Shri. Pramod Venkatesh Joshi
Age 52 years, 0cc: agriculture and Worship
Rio Kochari village, Tq. Hukkeri
Dist. Belgaum.
                                        Appellant
(By Sri. Mahesh B. Path and
     Sri. A.R. Angadl, Advs.(absent))


AND:

1. The Land Tribunal Hukkeri
   Rip by its Chairman
   Hukkeri, Tq. Hukkeri, Dist. Belgaum.

2. The State of Karnataka
   Rip by its Secretary Revenue
   Department, Vidhan Soudha
   Bangalore 1.
                                                    i'a   0t1S).12

                              2




Shil. Kaliappa, sb Rama Koli
Since deceased rip by his L.Rs.

3. Smt. Parwati, w/o Kallappa Koli,
   Age 65 years, 0cc: household work,
   Rio Arjunwada village, Tq. Hukkeri,
   Dlst. Belgaum.

4. Shri Ramappa, sb Kallappa Koli
   Age 48 years, occ: agriculture, Rio --do-.

5. Shri. Satappa, sb Kallappa Koli,
   Age 47 years, 0cc: agriculture, Rest --do-.

6. ShrI Basappa, sb Kallappa Koll,
   Age 45 years, occ: agriculture Rest --do-.

7. Smt. Gowravva, vs4o Kempanna Koli,
   Age 43 years, 0cc: household work, Rest --do-.

8. Smt. Kamalawwa, wio Ramachandra Path,
   Age 40 years, 0cc: household work
   Rio Kamwade atipo Rajgohi
   Tq. Hukkeri, Dist. Belgaum.

Shri Shankar, 5/0 Rama Koll,
Sicne deceased, r/p by his L.R.

9. Smt. Sharawwa, Wio Shankar Koli
   Age 60 years, 0cc: household work,
   Rio Arjunwad village, Tq. Hukkeri,
   Dist. Belgaum.

10. Shri. Ramesh, s/o Shankar Koli,
   Age 40 years, occ: agriculture
   Rio Arjunwad village, tq. Hukkeri
   Dist. Belgaum.
                                                      u 3t)1t() ID

                                3




11. Shri. Mahalinga, 5/0 Shankar Koli
   Age 38 years, 0cc: agrIculture
   Rio Arjunwad village, tq. Hukkeri,
   Dist. Belgaum.

12. Shri. Basavaraj, sb Shankar Koli
   Age 36 years, occ: agriculture
   Rio Arjunwad village, Tq. Hukkeri,
   Dist. Belgaum.

13.      Smt. Suvarna, w/o Balappa Mandoli,
      Age 35 years, occ: household work,
      Rio Shivapur, Tq. Gokak, Dist. Belgaum.

14. Smt. Laxmibai, W/o Mahadev Daiwal
   Age 34 years, 0cc: household work,
   Rio Awargol, tq. Hukkeri, dist. Belgaum.

15. Smt. Shanta, w/o Babu Walikar,
   Age 32 years, 0cc: household work,
   R/o Jamakhandl, Tq. Jamakhandi
   Dist. Bijapur.
                                            Respondents
(By Sri. A.A. Pathan, AGA for Ri and R2.)


     This Writ Appeal is filed under section 4 of the
Karnataka High Court Act, 1961 prayIng to set aside order
dated 06/10/2005 passed by learned Single Judge in
W.P.No.40294/1993 and allow the prayer No.14(1) in writ
petition.


     This Writ Appeal coming on for preliminary hearing this
day, Dr. K.BHAKTHAVATSALA 3., delIvered the following:
                          JUDGMENT

There is no representation for the aeliant. thouch called for the second time. Hence, the appeal is dismissed for non-prosecution. i.n view of th.e of the. appeal for non-prosecution, IANoJ/12 for condonation of delay of 2246 days delay in filing the appeal an.d JA2/12 seekinq permission to produce additional documents do not survive for consideration and they are accordnqiy disposed off, ;i iDU1 SdJ