Karnataka High Court
Pandurang Devasthan vs The Land Tribunal Hukkeri on 18 June, 2012
Bench: K.Bhakthavatsala, B.Sreenivase Gowda
wa 30050.12
IN THE HIGH COURT OF KARNATAKA
CIRCUIT BENCH AT DHARWAD
DATED THIS ThE l8" DAY OF JUNE, 2012
PRESENT
THE HON'BLE DR. JUSTICE K. BHAKTHAVATSALA
AND
THE HON'BLE Mr. JUSTICE B.SREENIVASE GOWDA
WRIT APPEAL NO.30050/2012(KLRA)
BETWEEN:
Pandurang Devasthan
By its Wahlwatdar
Shri. Pramod Venkatesh Joshi
Age 52 years, 0cc: agriculture and Worship
Rio Kochari village, Tq. Hukkeri
Dist. Belgaum.
Appellant
(By Sri. Mahesh B. Path and
Sri. A.R. Angadl, Advs.(absent))
AND:
1. The Land Tribunal Hukkeri
Rip by its Chairman
Hukkeri, Tq. Hukkeri, Dist. Belgaum.
2. The State of Karnataka
Rip by its Secretary Revenue
Department, Vidhan Soudha
Bangalore 1.
i'a 0t1S).12
2
Shil. Kaliappa, sb Rama Koli
Since deceased rip by his L.Rs.
3. Smt. Parwati, w/o Kallappa Koli,
Age 65 years, 0cc: household work,
Rio Arjunwada village, Tq. Hukkeri,
Dlst. Belgaum.
4. Shri Ramappa, sb Kallappa Koli
Age 48 years, occ: agriculture, Rio --do-.
5. Shri. Satappa, sb Kallappa Koli,
Age 47 years, 0cc: agriculture, Rest --do-.
6. ShrI Basappa, sb Kallappa Koll,
Age 45 years, occ: agriculture Rest --do-.
7. Smt. Gowravva, vs4o Kempanna Koli,
Age 43 years, 0cc: household work, Rest --do-.
8. Smt. Kamalawwa, wio Ramachandra Path,
Age 40 years, 0cc: household work
Rio Kamwade atipo Rajgohi
Tq. Hukkeri, Dist. Belgaum.
Shri Shankar, 5/0 Rama Koll,
Sicne deceased, r/p by his L.R.
9. Smt. Sharawwa, Wio Shankar Koli
Age 60 years, 0cc: household work,
Rio Arjunwad village, Tq. Hukkeri,
Dist. Belgaum.
10. Shri. Ramesh, s/o Shankar Koli,
Age 40 years, occ: agriculture
Rio Arjunwad village, tq. Hukkeri
Dist. Belgaum.
u 3t)1t() ID
3
11. Shri. Mahalinga, 5/0 Shankar Koli
Age 38 years, 0cc: agrIculture
Rio Arjunwad village, tq. Hukkeri,
Dist. Belgaum.
12. Shri. Basavaraj, sb Shankar Koli
Age 36 years, occ: agriculture
Rio Arjunwad village, Tq. Hukkeri,
Dist. Belgaum.
13. Smt. Suvarna, w/o Balappa Mandoli,
Age 35 years, occ: household work,
Rio Shivapur, Tq. Gokak, Dist. Belgaum.
14. Smt. Laxmibai, W/o Mahadev Daiwal
Age 34 years, 0cc: household work,
Rio Awargol, tq. Hukkeri, dist. Belgaum.
15. Smt. Shanta, w/o Babu Walikar,
Age 32 years, 0cc: household work,
R/o Jamakhandl, Tq. Jamakhandi
Dist. Bijapur.
Respondents
(By Sri. A.A. Pathan, AGA for Ri and R2.)
This Writ Appeal is filed under section 4 of the
Karnataka High Court Act, 1961 prayIng to set aside order
dated 06/10/2005 passed by learned Single Judge in
W.P.No.40294/1993 and allow the prayer No.14(1) in writ
petition.
This Writ Appeal coming on for preliminary hearing this
day, Dr. K.BHAKTHAVATSALA 3., delIvered the following:
JUDGMENT
There is no representation for the aeliant. thouch called for the second time. Hence, the appeal is dismissed for non-prosecution. i.n view of th.e of the. appeal for non-prosecution, IANoJ/12 for condonation of delay of 2246 days delay in filing the appeal an.d JA2/12 seekinq permission to produce additional documents do not survive for consideration and they are accordnqiy disposed off, ;i iDU1 SdJ