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State of Uttarakhand - Section

Section 11 in Uttarakhand Special Area (Planned Development and Promotion of Tourism) Act, 2013

11. Date of commencement of plan.

- Immediately after a plan has been approved under section 10, the State Government shall cause it to be published in the Gazette and in such other manner as may be prescribed and the plan shall come into operation with effect from the date of its publication in the Gazette.