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State of Punjab - Section

Section 16 in Punjab Urban Planning and Development Authority Building Rules, 2013

16. Floor area ratio.

- The maximum floor area ratio shall not exceed for:
(i) Public Offices 1:1.50
(ii) Educational or religious buildings 1:1.00
(iii) Hospital, nursing home or medical laboratory;  
  (a) Area 1000 - 2000 square yards with road 40 feet 1:1.50
  (b) 2001 to 4000 square yards with road 60 feet 1:1.75
  (c) 4001 square yards and above with road 80 feet 1:2.25
(iv) Banquet hall, Club, Community centre, Public concert hall orAuditorium 1:1.00
(v) Museum, Gymnasium or Public exhibition hall 1:1.00
(vi) Amusement park or sports complex 1:0.10
(vii) In the case of residential plot development andindependent floors buildings shall be as under;
(i) First 250 square meters 1: 1.95
(ii) Next 100 square meters 1: 1.40
(iii) Next 100 square meters 1: 1.20
(iv) Beyond 450 square meters 1: 0.90
(viii) In case of group housing, the floor area ratio shall beas under;
(i) Minimum approach road 60 feet -79 feet 1: 2.00
(ii) Minimum approach road above 80 feet -150 feet 1:2.50
(iii) Minimum approach road above 150 feet 1:3.00
Commercial sites, the floor area ratioshall be as under;
(i) For site located on road width between 80 feet to 100 feet 1:2.00
(ii) For site located on road width between 101 feet to 150 feet 1:2.50
(iii) For site located on road width between 151 feet to 200 feet 1:3.00
(ix) Hotel:
(i) For plot size 1000 square yards to 2000 square yards with road40 feet 1:2.00
(ii) For plot size 2001 square yards to 4000 square yards with road60 feet 1:2.50
(iii) For plot size 4001 square yards and above with road 80 feetand above 1:3.00
Note:In rural areas outside Master Plans, the Hotelactivity upto one acre area shall be permissible on link roadshaving minimum width of 22'-0" (4 karam). However, thedeveloper has to widen the road to minimum 40 feet or asspecified in the Master Plan whichever is more, by leavingproportionate area from his own land.
(x) In case of industrial plots, the floor arearatio shall be as under;
(a) In the case of industries except Information Technology  
(i) For plots up to 425 square meters in area 1:1.50
(ii) For next 425 square meters 1:1.40
(iii) Beyond 850 square meters 1:1.30
(b) In case of Information Technology units, knowledge basedindustries, research institutions and commercial components of
Information Technology Park the floor area ratio shall be 1:3.00
Note: An additional 5 percent floor area ratio free of charges shall be permissible to the Eco-friendly buildings. The promoter has to provide Certificate from Bureau of Energy Efficiency or from GRIHA (Green Rating Integrated Habitat Assessment) of Ministry of Non Renewable Energy Source and Energy, Government of India. However, in case the promoter fails to submit maintenance certificate after a period of every five years from the Competent Authority, the defaulter can be penalized at the rate of 200 percent of additional floor area ratio permitted.