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State of Rajasthan - Section

Section 78 in Rajasthan Registration Rules, 1955 Volume II

78. Punctual submission of indents.

- To ensure regularity in supply, indents should be punctually submitted to the office of the Inspector General on or before the prescribed date, so that they may be checked and sufficient time allowed to the Press for the printing and supply by the end of March. This rule must be carefully observed as in attention to it will frustrate all the Press arrangements for economical working.