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[Cites 0, Cited by 0] [Section 339(2)] [Section 339] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 339(2)(b) in Arunachal Pradesh Municipal Act, 2007

(b)educational buildings, that is to say, any building used for school, college or day-care purposes involving assembly for instruction, education or recreation incidental to educational use,