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State of Jharkhand - Section

Section 393 in Bihar Education Code, 1961

393. Period of grant.

- Grants shall be sanctioned ordinarily for a term of one year. The District Education Officer or Inspectress or, in the case of High school, the Board of Secondary Education may at any time during its currency revise any grant. Notice of a proposed reduction or suspension shall be given to the committee, who should be allowed an opportunity of stating any objection that they may have.(R. and O. page 514, paragraph 20.)