Supreme Court - Daily Orders
The Kelvin Jute Co.Ltd.Wors.P.F.. And ... vs Krishna Kumar Agarwala . And Ors. on 10 November, 2016
Bench: Jagdish Singh Khehar, Kurian Joseph, Arun Mishra
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ITEM NO.2 COURT NO.3 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. 9 & 10/2016 in Civil Appeal No(s). 2591/2006
THE KELVIN JUTE CO.LTD.WORS.P.F.& ORS. Appellant(s)
VERSUS
KRISHNA KUMAR AGARWALA & ORS. Respondent(s)
(for directions and office report)
WITH
IA 6/2016 in C.A. No. 2593/2006
(With appln.(s) for directions and Office Report)
Date : 10/11/2016 These applications were called on for hearing
today.
CORAM :
HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR
HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE ARUN MISHRA
For Appellant(s) Mr. Sanjiv Sen, Sr. Adv.
Dr. Kailash Chand,AOR
Mr. C. Mukund, Adv.
Mr. Satish Vig,Adv.
For Respondent(s) Mr. Sudhir Chandra, Sr. Adv.
Mr. Bhaskar P. Gupta, Sr. Adv.
Mr. C.K. Jain, Adv.
Mr. Anirban Sen, Adv.
Mr. S.C. Ghosh, Adv.
Mr. Gaurav Ghosh, Adv.
Ms. Reshmi Rea Sinha,Adv.
for Mr. Parijat Sinha,AOR
Mr. Krishnan Venugopal, Sr. Adv.
Mr. P. V. Saravana Raja,Adv.
Mr. S.N. Mitra, Adv.
Mr. Rahul Gupta,Adv.
Signature Not Verified
Mr. Snehasish Mukherjee,Adv.
Digitally signed by
PARVEEN KUMAR
Date: 2016.11.10
16:52:44 IST
Reason:
Ms. Aruna Gupta,Adv.
Mr. Dipak Kumar Jena, Adv.
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UPON hearing the counsel the Court made the following
O R D E R
At the request of Mr. Sudhir Chandra, learned senior counsel representing the respondent(s), post for hearing after three weeks, subject to roster.
(Indu Pokhriyal) (Parveen Kumar) Court Master AR-cum-PS