Himachal Pradesh High Court
State Of H.P. & Another vs Hari Singh & Another on 23 June, 2022
Bench: Amjad Ahtesham Sayed, Sabina
State of H.P. & another versus Hari Singh & another CWP No. 3168 of 2022 23.06.2022 Present: Mr. Ashok Sharma, Advocate General, with Ms. .
Ritta Goswami, Additional Advocate General, for the petitioners.
On the request of Ms. Ritta Goswami, learned Additional Advocate General, list after two weeks.
r to ( A.A. Sayed )
Chief Justice
( Sabina )
Judge
June 23, 2022
( rajni )
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