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Himachal Pradesh High Court

State Of H.P. & Another vs Hari Singh & Another on 23 June, 2022

Bench: Amjad Ahtesham Sayed, Sabina

State of H.P. & another versus Hari Singh & another CWP No. 3168 of 2022 23.06.2022 Present: Mr. Ashok Sharma, Advocate General, with Ms. .

Ritta Goswami, Additional Advocate General, for the petitioners.

On the request of Ms. Ritta Goswami, learned Additional Advocate General, list after two weeks.

                         r              to                     ( A.A. Sayed )
                                                               Chief Justice


                                                                 ( Sabina )


                                                                   Judge
             June 23, 2022
                  ( rajni )







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