Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Uttar Pradesh - Section Section 62 in Uttar Pradesh State Universities Act, 1973 62. Cognizance by Courts . - No Court shall take cognizance of an offence punishable under Section 61 except with the previous sanction of the Director of Education (Higher Education).
