Section 8 in The Kerosene (Restriction on use and Fixation of Ceiling Price) Order, 1993
8. Kerosene under public distribution system to be made distinguishable.
- Kerosene supplied through public distribution system shall be made distinguishable from the kerosene to be imported, sold or distributed under parallel marketing system by use of suitable measures to be adopted by the Government Oil Companies as and when necessary.
