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State of Rajasthan - Section

Section 18 in Rules for the Election of Members including the President and the Vice-President of the Rajasthan Pharmacy Council and the Members of the executive committee of the said council, 1968

18.

When the President has been elected, he shall, if present at the meeting, conduct the election of the Vice-President. If he is not present at the meeting, the Chairman of the meeting elected under rule 16 shall conduct also the election of the Vice- President. The procedure for the election of the Vice-President shall be the same mutatis mutandis as laid down in rule 17.