Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 21 in Goa Prisons Rules, 2006 21. Classification of prisons. - There shall be the following classes of prisons in the State:(1)Central Jail.(2)Sub-Jails/Sub-Jails-cum-Judicial Lock-ups/Judicial Lock-ups.(3)Special Prison.(4)Civil jail.(5)Women Jail.
