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[Cites 0, Cited by 0] [Section 23(4)] [Section 23] [Entire Act]

State of Rajasthan - Subsection

Section 23(4)(ix) in Rajasthan Land Pooling Schemes Act, 2016

(ix)determine the amount to be deducted from, or added to, as the case may be, the contribution leviable from a person in accordance with the provisions of section 43;