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[Cites 0, Cited by 0] [Section 166(1)] [Section 166] [Entire Act]

State of Uttar Pradesh - Subsection

Section 166(1)(b) in The U.P. Municipalities Act, 1916

(b)any sum payable under clause (c) of Section 196 or Section 229 or Section 230 in respect of the supply of water, or payable in respect of any other municipal service or undertaking, or