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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Rajasthan - Subsection

Section 27(3) in Rajasthan Sanskrit University Act, 1998

(3)All ordinances made by the Executive Council shall be submitted to the Chancellor for approval and all such ordinances shall take effect from the date of their publication in the Official Gazette after their approval by the Chancellor.