Himachal Pradesh High Court
Naseem Ahmed vs . State Of H.P. & Anr. on 6 September, 2022
Bench: Sabina, Sushil Kukreja
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Naseem Ahmed vs. State of H.P. & Anr.
CWP No.5646 of 2022 06.09.2022 Present: Mr. Aakash Thakur, Advocate on behalf of Mr. Nitish Kaith, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondents.
Learned counsel for the petitioner requests for an adjournment.
As requested, list after two weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 6th September, 2022 (reena) ::: Downloaded on - 06/09/2022 20:12:17 :::CIS