Punjab-Haryana High Court
M/S Jagan Nath Jagdish Lal vs M/S Piara Mal Gobind Ram Sachdev on 11 November, 2011
Author: Tejinder Singh Dhindsa
Bench: Tejinder Singh Dhindsa
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
RSA No.1626 of 1989 (O&M)
Date of Decision : 11.11.2011
M/s Jagan Nath Jagdish Lal ... Appellant
versus
M/s Piara Mal Gobind Ram Sachdev ... Respondent
CORAM: HON'BLE MR. JUSTICE TEJINDER SINGH DHINDSA
Present : Mr. Ashok Verma, Advocate
for the appellant.
Mr. B.R.Rana, Advocate for
Mr. S.C.Pathela, Advocate for the respondent.
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Tejinder Singh Dhindsa, J.
Learned counsel for the appellant states that he does not wish to press the instant appeal.
Dismissed accordingly.
November 11, 2011 (Tejinder Singh Dhindsa) sonia Judge