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Punjab-Haryana High Court

M/S Jagan Nath Jagdish Lal vs M/S Piara Mal Gobind Ram Sachdev on 11 November, 2011

Author: Tejinder Singh Dhindsa

Bench: Tejinder Singh Dhindsa

       IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                       CHANDIGARH

                                RSA No.1626 of 1989 (O&M)
                                Date of Decision : 11.11.2011



M/s Jagan Nath Jagdish Lal                            ... Appellant


                                     versus



M/s Piara Mal Gobind Ram Sachdev                      ... Respondent


CORAM:      HON'BLE MR. JUSTICE TEJINDER SINGH DHINDSA

Present :   Mr. Ashok Verma, Advocate
            for the appellant.

            Mr. B.R.Rana, Advocate for
            Mr. S.C.Pathela, Advocate for the respondent.

                       ****

Tejinder Singh Dhindsa, J.

Learned counsel for the appellant states that he does not wish to press the instant appeal.

Dismissed accordingly.




November 11, 2011                             (Tejinder Singh Dhindsa)
sonia                                                       Judge