Supreme Court - Daily Orders
Union Of India vs Kewal Krishan Indoria on 14 July, 2016
ITEM NO.75 REGISTRAR COURT. 2 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. M V RAMESH
Petition(s) for Special Leave to Appeal (C) No(s). 27295/2015
UNION OF INDIA AND ANR. Petitioner(s)
VERSUS
KEWAL KRISHAN INDORIA AND ANR. Respondent(s)
(with appln. (s) for c/delay in filing SLP and office report)
Date : 14/07/2016 This petition was called on for hearing today.
For Petitioner(s) Mr. Kamal Kishore,Adv.
Ms. Sushma Suri,Adv.
For Respondent(s)
Ms. Anuradha Mutatkar,Adv.
UPON hearing the counsel the Court made the following
O R D E R
The office report indicates that the Respondent No.1 has already filed the counter affidavit. Service of notice is complete on the respondent No.2 but no one has entered appearance on his behalf. Viewed, in that context, the matter shall be processed for listing before the Hon'ble Court, under the rules.
(M V RAMESH) Registrar MG Signature Not Verified Digitally signed by POOJA SHARMA Date: 2016.07.14 16:50:45 IST Reason: