Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37] [Entire Act] State of Haryana - Subsection Section 37(1) in Haryana Panchayati Raj Act, 1994 (1)The Gram Panchayat shall, subject to such terms and conditions as may be prescribed, give help to the educational institutions, hospitals and dispensaries in or near its jurisdiction for their maintenance, improvement or efficient running.
