Section 29 in Punjab Excise Bonded Warehouse Rules, 1957
29.
All vessels and packages, in which consignments of liquor are issued, shall be sealed by the officer-in-charge with his official seal before They are allowed to leave the warehouse. The vessels and packages shall bear a label, in which the following particulars shall be specified :-(a)Name of the licensee;(b)Contents including quantity in proof and bulk litres of liquor;(c)Kind of liquor contained;(d)In bond or duty paid.Accounts
