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Delhi High Court - Orders

Central Bureau Of Investigation vs Lt.Col.M.G. Thimmaya & Ors on 15 November, 2022

Author: Yogesh Khanna

Bench: Yogesh Khanna

                                $~37
                                *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                +    CRL.REV.P. 791/2017, CRL.M.A.17210/2017
                                     CENTRAL BUREAU OF INVESTIGATION
                                                                                       ..... Petitioner
                                                     Through: Mr.Prasanta Varma, SPP, Ms.Hiteshi
                                                               Kakkar and Mr.Amrit Singh Khalsa,
                                                               Advocates.
                                                     versus
                                     LT.COL.M.G. THIMMAYA & ORS.
                                                                                  ..... Respondents
                                                     Through: Mr.Anirban     Bhattacharya           and
                                                               Mr.Rajeev Choudhary, Advocates for
                                                               R1 to R4.

                                      CORAM:
                                      HON'BLE MR. JUSTICE YOGESH KHANNA
                                                       ORDER

% 15.11.2022

1. The learned SPP for the petitioner seeks to withdraw the petition, which is not opposed on behalf of the respondents.

2. Accordingly, the petition is dismissed as withdrawn. Pending application, if any, also stands disposed of.

YOGESH KHANNA, J.

NOVEMBER 15, 2022 M Signature Not Verified Digitally Signed By:PRADEEP SHARMA Signing Date:16.11.2022 17:11