Delhi High Court - Orders
Central Bureau Of Investigation vs Lt.Col.M.G. Thimmaya & Ors on 15 November, 2022
Author: Yogesh Khanna
Bench: Yogesh Khanna
$~37
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.REV.P. 791/2017, CRL.M.A.17210/2017
CENTRAL BUREAU OF INVESTIGATION
..... Petitioner
Through: Mr.Prasanta Varma, SPP, Ms.Hiteshi
Kakkar and Mr.Amrit Singh Khalsa,
Advocates.
versus
LT.COL.M.G. THIMMAYA & ORS.
..... Respondents
Through: Mr.Anirban Bhattacharya and
Mr.Rajeev Choudhary, Advocates for
R1 to R4.
CORAM:
HON'BLE MR. JUSTICE YOGESH KHANNA
ORDER
% 15.11.2022
1. The learned SPP for the petitioner seeks to withdraw the petition, which is not opposed on behalf of the respondents.
2. Accordingly, the petition is dismissed as withdrawn. Pending application, if any, also stands disposed of.
YOGESH KHANNA, J.
NOVEMBER 15, 2022 M Signature Not Verified Digitally Signed By:PRADEEP SHARMA Signing Date:16.11.2022 17:11