Section 9 in The Central Police Forces Combined Medical Officers Cadre Rules, 2006
9. Saving.
- Nothing in these rules shall effect reservations, relaxation of age-limit and other concessions required to be provided for the Scheduled Castes, the Scheduled Tribes, the Other Backward Classes, Ex-servicemen and other special categories of persons, in accordance with orders issued by the Central Government from time to time in this regard.
