Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 60] [Entire Act] State of Odisha - Subsection Section 60(3) in The Orissa Veterinary Practitioners Rules, 1976 (3)The grant that may be sanctioned by the State Government shall be drawn by the Registrar of the Council and credited to the Veterinary Council Fund.
