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State of Odisha - Section

Section 18 in The Orissa (State) Council of Culture Rules, 1990

18. General Provision.

(1)Members of the State Council shall not be eligible for honours/award instituted by the State Council.
(2)The Konark Samman and the Plaque of Honour symbolies lifelong homage to the recipient and are conferred on a recipient only once. A recipient of the Plaque of Honour may, however, be honoured with Konark Samman.