Section 61(3) in Bihar Value Added Tax Rules, 2005

[Cites 0, Cited by 0] [Section 61] [Entire Act]

(3)The following additional fee in the shape of court fee stamp shall be payable for the grant of copies, namely -

	Ordinary copy	Urgent copy
(a)	Copying fee for every 150 words orless of theorder or document.	Rupees five	Rupees ten
(b)	Authentication fee.	Rupees five	Rupees ten

Legal Document View