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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Tamilnadu - Subsection

Section 19(8) in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Rules, 1962

(8)The authorized officer shall on the completion of the enquiry, pass an order determining the amount of compensation payable under section 17 (2) and specifying the person or the persons to whom such compensation shall be paid.