Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 10 in Assam Home Guards Rules, 1947 10. The following shall be deemed to be offences against the force -(a)disobedience of orders;(b)failure to appear when called upon to parade or for duty at the proper time;(c)use of violence to any member of the force;(d)misuse of any property.
