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State of Jammu-Kashmir - Section

Section 22 in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016

22. Assistant Superintendent.

- (I) Assistant Superintendent shall assist the Superintendent and ensure the facilities, as mentioned in the regulations, are made available in the examination hall to the students and provide all the assistance to the Superintendent but should not involve himself/ herself in the actual conduct of the examination.
(II)He/she should get all the prescribed certificates signed by the concerned officials and shall maintain accurate account of used and unused Question Booklets and OMR Answers Sheets.