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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Bihar - Subsection

Section 4(ii) in Bihar Outstanding Sportsperson Appointment Rules, 2014

(ii)Provisions of the horizontal reservation (quota under quota) shall be applied in the appointment of outstanding sports persons. The selected sports persons shall be counted in the same category of reservation from which category they belong, i.e. selected sportsperson of the reserved category shall be counted in the relevant reservation category and those of unreserved category shall be counted under unreserved category.