Calcutta High Court (Appellete Side)
Kalyani Bag vs Shankar Mondal & Ors on 16 February, 2017
Author: Jyotirmay Bhattacharya
Bench: Jyotirmay Bhattacharya
1
16.02.2017.
d.p.
F.M.A. 1170 of 2016
(CAN 4587 of 2016)
(CAN 2728 of 2016)
(CAN 702 of 2016)
(CAN 7252 of 2016)
Kalyani Bag
-versus
Shankar Mondal & Ors.
Mr. Aniruddha Chatterjee,
Mr. Srijib Chakraborty,
Ms. Urmila Chakraborty,
Mr. Nikunj Berlia.
...For the Appellant.
Mr. Haradhan Banerjee,
Mr. Amitabha Pain.
...For the Respondents.
We are informed by the learned counsel appearing for the parties that the parties are negotiating for settlement of their dispute out of Court.
On the joint prayer made by the learned counsel of the parties, hearing of this appeal is adjourned for two weeks.
Let this matter be included in the list two weeks hence under the same heading.
(Jyotirmay Bhattacharya, J.) 2 (Ishan Chandra Das, J.)