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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 13(1)(b) in Arunachal Armed Police Act, 1993

(b)be a member of, or be associated in any way with, any other society institution, association, or organisation that is not recognised as part of the force of which he is a member or is not of a purely social, recreational or religious nature ; or