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[Cites 0, Cited by 0] [Section 35] [Entire Act]

Union of India - Subsection

Section 35(2) in Canara Bank (Employees') Pension Regulations, 1995

(2)In the case of an employees retiring in accordance with the provisions of the Service Regulation or Settlement after completing a qualifying service of not less than thirty three years the amount of basis pension shall be calculated at fifty per cent. of the average emoluments.