Delhi High Court - Orders
Elite Wealth Limited vs Income Tax Officer Ward 8(1) Delhi & Anr on 17 November, 2021
Author: Manmohan
Bench: Manmohan, Navin Chawla
$~30 to 32, 34, 37, 38, 42 to 45 & 47
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 12908/2021
ELITE WEALTH LIMITED ..... Petitioner
Through Mr. Kshitiz Garg, Adv.
versus
INCOME TAX OFFICER WARD 8(1) DELHI & ANR.
..... Respondents
Through Mr.Kunal Sharma, Sr. SC with
Ms.Zehra Khan, Jr. SC and
Mr.Shubhendu Bhattacharyya, Adv
$~31
+ W.P.(C) 12909/2021
ARUN KUMAR SONI ..... Petitioner
Through Mr. TM Shivakumar, Advocate
versus
ASSISSTANT COMMISSIONER OF INCOME TAX CIRCLE 19(1)
& ANR. ..... Respondents
Through Mr.Sunil Agarwal, Sr. St. counsel
with Mr.Tushar Gupta, Jr.SC,
Mr.Samarth Chaudhari, Advs.
$~32
+ W.P.(C) 12910/2021
RAM CHANDER SONI ..... Petitioner
Through Mr. TM Shivakumar, Advocate
versus
ASSISSTANT COMMISSIONER OF INCOME TAX CIRCLE 1(1)
& ANR. ..... Respondents
Through Mr.Zoheb Hossain, Sr. SC with
Mr.Vipul Agrawal, Mr.Parth Semwal,
Jr.SC
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:19.11.2021
21:08:16
$~34
+ W.P.(C) 12920/2021
ARUN KUMAR SONI ..... Petitioner
Through Mr. TM Shivakumar, Advocate
versus
ASSISTANT COMMISSINER OF INCOME TAX CIRCLE 19(1),
DELHI & ANR. ..... Respondents
Through Mr.Sunil Agarwal, Sr. St. counsel
with Mr.Tushar Gupta, Jr.SC,
Mr.Samarth Chaudhari, Advs.
$~37
+ W.P.(C) 12924/2021
MANOJ KUMAR SONI ..... Petitioner
Through Mr. TM Shivakumar, Advocate
versus
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 49(1),
DELHI & ANR. ..... Respondents
Through Ms.Vibhooti Malhotra, Sr. SC with
Mr.Shaliender Singh, Jr. SC, Mr.Udit
Sharma, Adv.
$~38
+ W.P.(C) 12926/2021
SHIV KUMAR GUPTA ..... Petitioner
Through Mr.Salil Kapoor, Mr.S.K. Gambhir,
Mr.C.S. Anand and Mr.Tarun
Chanana, Advs
versus
INCOME TAX OFFICER, WARD 58-7 & ANR. ..... Respondents
Through Mr.Ajit Sharma, Sr.SC with
Mr.Anant Ram Mishra, Adv.
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:19.11.2021
21:08:16
$~42
+ W.P.(C) 12937/2021
KANTA RANI ..... Petitioner
Through Mr.Gaurav Jain and Mr.Gautam Jain
Advocates
versus
DEPUTY COMMISSIONER OF INCOME TAX CENTRAL
CIRCLE 14 AND ANR ..... Respondents
Through Mr.Kunal Sharma, Sr. SC with
Ms.Zehra Khan, Jr. SC and
Mr.Shubhendu Bhattacharyya, Adv
$~43
+ W.P.(C) 12938/2021
CHANDRAMAULI BUILDERS PRIVATE LIMITED ..... Petitioner
Through Mr.Gaurav Jain and Mr.Gautam Jain
Advocates
versus
INCOME TAX OFFICER WARD 6(1) AND ANR ..... Respondents
Through Mr.Zoheb Hossain, Sr. SC with
Mr.Vipul Agrawal, Mr.Parth Semwal,
Jr.SC
$~44
+ W.P.(C) 12939/2021
CHANDRAMAULI BUILDERS PRIVATE LIMITED ..... Petitioner
Through Mr.Gaurav Jain and Mr.Gautam Jain
Advocates
versus
INCOME TAX OFFICER WARD 6(1) AND ANR ..... Respondents
Through Mr.Zoheb Hossain, Sr. SC with
Mr.Vipul Agrawal, Mr.Parth Semwal,
Jr.SC
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:19.11.2021
21:08:16
$~45
+ W.P.(C) 12940/2021
MANOJ KUMAR SONI ..... Petitioner
Through Mr. TM Shivakumar, Advocate
versus
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 49(1),
DELHI & ANR. ..... Respondents
Through Ms.Vibhooti Malhotra, Sr. SC with
Mr.Shaliender Singh, Jr. SC, Mr.Udit
Sharma, Adv.
$~47
+ W.P.(C) 12942/2021
ADAAB HOTELS LTD ..... Petitioner
Through Mr.Gaurav Jain and Mr.Gautam Jain
Advocates
versus
INCOME TAX OFFICER WARD 1(1) AND ANR ..... Respondents
Through Mr.Sanjay Kumar, Sr.SC, Ms.Easha
Kadian, Jr.SC
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 17.11.2021 The hearing has been conducted through video conferencing. CM No.40687/2021 (Exemption) in WP(C) 12908/2021 CM No.40711/2021 (Exemption) in WP(C) 12926/2021 CM No.40728/2021 (Exemption) in WP(C) 12937/2021 CM No.40730/2021 (Exemption) in WP(C) 12938/2021 CM No.40732/2021 (Exemption) in WP(C) 12939/2021 CM No.40736/2021 (Exemption) in WP(C) 12942/2021 Signature Not Verified Digitally Signed By:KRISHNA BHOJ Signing Date:19.11.2021 21:08:16 Allowed, subject to all just exceptions. Accordingly, applications stand disposed of. WP(C) 12908/2021 & CM No. 40688/2021 WP(C) 12909/2021 & CM No. 10689/2021 WP(C) 12910/2021 & CM No. 40690/2021 WP(C) 12920/2021 & CM No. 40700/2021 WP(C) 12924/2021 & CM No. 40706/2021 WP(C) 12926/2021 & CM No. 40710/2021 WP(C) 12937/2021 & CM No. 40727/2021 WP(C) 12938/2021 & CM No. 40729/2021 WP(C) 12939/2021 & CM No. 40731/2021 WP(C) 12940/2021 & CM No. 40733/2021 WP(C) 12942/2021 & CM No. 40735/2021 Since judgment has been reserved in connected matters, list on 25th November, 2021.
MANMOHAN, J NAVIN CHAWLA, J NOVEMBER 17, 2021/Arya Signature Not Verified Digitally Signed By:KRISHNA BHOJ Signing Date:19.11.2021 21:08:16