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[Cites 0, Cited by 0] [Section 1960(8)] [Section 1960] [Entire Act]

Union of India - Subsection

Section 1960(8)(a) in Canara Bank (Employees') Pension Regulations, 1995

(a)In respect of employees other than part-time employees, where the employee was in the workmen cadre and retired before 01.11.1992 or where the employee was in the officers' cadre and retired before 01.07.1993.